N.PANDYA, . ANIL R. DAVE
207 recorded High Court judgment(s) · 1995–1996
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 207 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 77 |
| 44-PARTLY ALLOWED @ FH | 44 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 39 |
| 26-DISMISSED @ ADM.STAGE | 29 |
| 46-ANY OTHER MODE @ FH | 10 |
| 42-RULE DISCHARGED @ FH | 5 |
| 28-REJECTED @ ADM.STAGE | 2 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 1 |
Recent judgments
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
- UNITED INDIA INSURANCE CO. LTD v. RAMANBHAI K CHAUHAN — Gujarat High Court (1996-09-16)
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