N.PANDYA

131 recorded High Court judgment(s) · 1996–1997

Courts

Gujarat High Court

131

38-RULE ABSOLUTE/ALLOWED @ FH	67
39-RULE DISCHARGED/DISMISSED @ FH	35
42-RULE DISCHARGED @ FH	15
26-DISMISSED @ ADM.STAGE	5
46-ANY OTHER MODE @ FH	4
31-NOTICE DISCHARGED @ ADM.STAGE	3
27-WITHDRAWN @ ADM.STAGE	1
35-ANY OTHER MODE @ ADM.STAGE	1

BABDUBHA KHUMANSINH @ BAGHUBHAZALA v. STATE OF GUJARAT — Gujarat High Court (1997-10-17)
GAMUBHA KHUMANSING v. STATE OF GUJARAT — Gujarat High Court (1997-10-17)
OIL & NATURAL GAS CORPORATION LTD. v. STATE OF GUJARAT — Gujarat High Court (1997-10-16)
K V TRIVEDI v. M/S. AMRUT ENGINEERING COMPANY — Gujarat High Court (1997-10-16)
KANUBHAI NARANBHAI PALANIA v. STATE OF GUJARAT — Gujarat High Court (1997-10-15)
DAHYALAL NANJIBHAI KACHA v. STATE OF GUJARAT — Gujarat High Court (1997-10-15)
MAFATLAL V SOLANKI v. ANAND @ PARMESHVAR MADARASI — Gujarat High Court (1997-10-15)
RANIYABHAI SAVIYABHAI v. STATE OF GUJARAT — Gujarat High Court (1997-10-14)
J B TRANSPORT CO, v. STATE OF GUJARAT — Gujarat High Court (1997-10-14)
KANTILAL KHODABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1997-10-14)