N P GUPTA,MUNISHWAR NATH BHANDARI

280 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• RAM BUX CHOUDHARY v. STATE and ORS. — Rajasthan High Court (2007-12-19)
• RAMESHWER PRASHAD v. STATE and ORS — Rajasthan High Court (2007-12-18)
• VICE PRESIDENT and ANR v. UNION OF INDIA and ORS — Rajasthan High Court (2007-12-18)
• SHAHDAD KHAN v. STATE and ORS — Rajasthan High Court (2007-12-18)
• BALVEER SINGH v. STATE and ORS. — Rajasthan High Court (2007-12-18)
• PRADEEP KUMAR v. LABOUR COURT,JODHPUR and ANR. — Rajasthan High Court (2007-12-17)
• COMMISSIONOR OF GIFT TAX-1 JODHPUR v. H H SHRI GAJ SINGH — Rajasthan High Court (2007-12-17)
• RAMESHWAR SONI v. ASST. CIT, JODHPUR — Rajasthan High Court (2007-12-17)
• M/S LAXMI ENGINEERING INDUSTRIES v. I T O UDAIPUR — Rajasthan High Court (2007-12-13)
• M/S LAMI ENGINEERING INDUSTRIES v. THE INCOME TA OFFICER — Rajasthan High Court (2007-12-13)