N P GUPTA

3,861 recorded High Court judgment(s) · 2004–2012

Courts

Disposal nature

Recent judgments

• SMT.PRAVEENA and ANR. v. SURAJ SINGH and ANR. — Rajasthan High Court (2012-12-18)
• OM PRAKASH v. SMT.PREMLATA — Rajasthan High Court (2012-12-14)
• VIKAS BAWEJA v. STATE and ANR — Rajasthan High Court (2012-12-04)
• RANVEER SINGH v. R. K. JAIN and ANR — Rajasthan High Court (2010-01-14)
• BAJRANG SINGH v. GEN. INSU. COR.OF INDIA and ORS — Rajasthan High Court (2009-12-10)
• MAYA JOSHI v. STATE and ORS — Rajasthan High Court (2009-12-04)
• NAIB/RISALADAR DIPAK KUMAR v. U.O.I. and ORS. — Rajasthan High Court (2009-11-27)
• S.K. TRIPATHI v. UNION OF INDIA and ORS. — Rajasthan High Court (2009-11-27)
• NARAYAN RAM v. UNION OF INDIA and ORS. — Rajasthan High Court (2009-11-27)
• GHISI KANWAR v. UNION OF INDIA and ORS. — Rajasthan High Court (2009-11-27)