N.NAGARESH

17,003 recorded High Court judgment(s) · 2010–2026

Courts

Kerala High Court

17003

DISPOSED OF	12062
DISMISSED	1573
CLOSED	1139
DISMISSED AS WITHDRAWN	704
DISMISSED AS INFRUCTUOUS	633
ALLOWED	357
DISMISSED AS NOT PRESSED	347
DISMISSED FOR NON PROSECUTION	53

SREENA. S v. STATE OF KERALA — Kerala High Court (2026-03-16)
R. SHAJI v. STATE OF KERALA — Kerala High Court (2025-06-18)
GOPALAKRISHNAN P v. CENTRAL UNIVERSITY OF KERALA — Kerala High Court (2025-04-11)
BIJU KURIAKOSE v. STATE OF KERALA — Kerala High Court (2025-04-11)
Col. Biju Warrier (Retd), v. Union of India, — Kerala High Court (2025-04-11)
SREEDEVI.M, v. STATE OF KERALA, — Kerala High Court (2025-04-11)
GOUTHAM CHANDRASEKHAR v. VICE- CHANCELLOR — Kerala High Court (2025-04-11)
T.J. PATHROSE v. THE KOZHIKODE DISTRICT CO-OPERATIVE RUBBER MARKETING SOCIETY LIMITED — Kerala High Court (2025-04-11)
P.K. SALEEM v. THE UNION TERRITORY OF LAKSHADWEEP — Kerala High Court (2025-04-11)
ASTERIA AVENUES LLP., v. RECOVERY OFFICER, — Kerala High Court (2025-04-11)