LexN N MATHUR,RAJENDRA PRASAD VYAS
123 recorded High Court judgment(s) · 2004–2006
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 123 |
Disposal nature
| (unspecified) | 116 |
| PREMPTORY | 7 |
Recent judgments
- MUNNA @ DILIP v. STATE — Rajasthan High Court (2006-10-19)
- STATE v. KALU RAM @ KARU LAL — Rajasthan High Court (2006-10-19)
- STATE v. MUNNA SHAH — Rajasthan High Court (2006-10-19)
- MUNNA SHAH v. STATE — Rajasthan High Court (2006-10-19)
- RAJU YADAV @ IQBAL AHMED v. STATE — Rajasthan High Court (2006-10-19)
- MUNNA SHAH v. STATE — Rajasthan High Court (2006-10-19)
- UNION OF INDIA and ANR. v. CENTRAL ADMNS.TRIBUNAL,JODHPUR and ORS. — Rajasthan High Court (2006-10-05)
- SANWTA RAM v. STATE — Rajasthan High Court (2006-10-04)
- FOGIYA v. STATE and ANR. — Rajasthan High Court (2006-09-21)
- SURESH CHANDRA SHARMA v. R.S.R.T.C. CHITTORGARH and ANR. — Rajasthan High Court (2006-09-19)