N.N.MATHUR

1,404 recorded High Court judgment(s) · 1995–1999

Courts

Gujarat High Court

1404

38-RULE ABSOLUTE/ALLOWED @ FH	959
42-RULE DISCHARGED @ FH	262
26-DISMISSED @ ADM.STAGE	46
39-RULE DISCHARGED/DISMISSED @ FH	43
28-REJECTED @ ADM.STAGE	34
46-ANY OTHER MODE @ FH	32
(unspecified)	7
44-PARTLY ALLOWED @ FH	6

BHURABHAI MANJIBHAI PATIDAR DECEASED THRO'HEIRS AND L.R. v. PATEL KODERBHAI BHAGWANBHAI — Gujarat High Court (1999-02-15)
DAYABHAI RAMJIBHAI ZALAWADIYA v. FATSAR GRAM PANCHAYAT — Gujarat High Court (1999-02-12)
HEIRS OF DECD. GHANCHI KASAM HASAN ALAD v. HEIRS OF DECD. MUSA IBRAHIM KHALIFA — Gujarat High Court (1999-02-12)
ASHABEN NAMDEV KHANDESHI v. YUSUFBHAI MUSAJI GAJIA — Gujarat High Court (1999-02-11)
DEVIDAS BABULAL MODI v. PUNJAB NATIONAL BANK — Gujarat High Court (1999-02-10)
NALINCHANDRA NAROTTAM PANDYA v. AJITKUMAR NAROTTAM PANDYA — Gujarat High Court (1999-02-09)
PRITI THOMAS RODRIGUES v. THOMAS MARCEL JACOB RODRIGUES — Gujarat High Court (1999-02-08)
PREMJIBHAI MAVJIBHAI PATEL v. DAHYABHAI MORARBHAI AHER — Gujarat High Court (1999-02-03)
KANUMIYA TAJMIYA SINDHI v. ORIENTAL INSURANCE CO.LTD. — Gujarat High Court (1999-01-29)
RAJENDRA BHIMJIBHAI MAGHAD v. BHANUBEN PUNJABHAI CHAUDHARI — Gujarat High Court (1999-01-27)