N. MALA

1,310 recorded High Court judgment(s) · 2024–2026

Courts

Madras High Court

1310

DISPOSED OF	627
ORDERED	254
CLOSED	136
DISMISSED	90
ALLOWED	83
WITHDRAWN DISMISSED	58
DISMISSED AS INFRUCTUOUS	34
DISMISSED FOR NON-PROSECUTION	17

M.M.Babu, v. Young Men Christian Association, — Madras High Court (2026-06-04)
J.Ezhilarasan and 11 others v. Thiru. A.Annadurai, IAS., — Madras High Court (2026-06-03)
Vijayaraj, v. Jeyaraman, — Madras High Court (2026-06-01)
Kumaran, v. Jagannathan (Died), 1. Sulochana — Madras High Court (2026-06-01)
V.T.Narayanan(Died) 1.N.Rajasekar v. A.Mani Ailas Mani Gurukal — Madras High Court (2026-06-01)
Murugaiyan v. Chitra — Madras High Court (2026-06-01)
MOHAN KUMAR v. A.KRISHNAKUMAR — Madras High Court (2026-06-01)
Ashwini K.P v. Raja Ardher Paul J.M — Madras High Court (2026-06-01)
A.S.Jahangir v. Operating Lease and Hire Purchase — Madras High Court (2026-06-01)
T.V.Varadharaja Mudaliar (Deceased), V.Padmavathi (Deceased), 1.P.Devaki v. Vijaya — Madras High Court (2026-04-30)