LexN. MALA
765 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 765 |
Disposal nature
| DISMISSED | 235 |
| WITHDRAWN DISMISSED | 167 |
| DISPOSED OF | 141 |
| ORDERED | 66 |
| CLOSED | 60 |
| ALLOWED | 29 |
| DISMISSED AS INFRUCTUOUS | 27 |
| DISMISSED WITH COST | 23 |
Recent judgments
- The Director of Medical and Rural Health Services (DMRHS) v. Vijay Sai Healthcare Hosur Private Limited — Madras High Court (2022-09-12)
- KASTHURIBHA & INDIRA NAGAR v. THE SECRETARY — Madras High Court (2022-09-12)
- M.Shanmughasundaram v. The District Registrar (Admin) — Madras High Court (2022-09-12)
- A.Syed Kaleesha v. The Chairman — Madras High Court (2022-09-09)
- TRIPOWER ENTERPRISES Pvt. Ltd., v. State Bank of India, — Madras High Court (2022-09-09)
- Aswathnarayana v. The District Collector — Madras High Court (2022-09-09)
- A.Divya v. The Branch Manager — Madras High Court (2022-09-09)
- R.Ponnusamy v. The District Collector — Madras High Court (2022-09-09)
- Aswathnarayana v. The District Collector — Madras High Court (2022-09-09)
- D. Dhansekaran v. The District Collector — Madras High Court (2022-09-09)