LexN. MALA
2,994 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2994 |
Disposal nature
| DISPOSED OF | 707 |
| ORDERED | 695 |
| ALLOWED | 472 |
| DISMISSED | 390 |
| WITHDRAWN DISMISSED | 224 |
| PARTLY ALLOWED | 163 |
| DISMISSED AS INFRUCTUOUS | 142 |
| DISMISSED FOR NON-PROSECUTION | 73 |
Recent judgments
- S.HITHAYADULLAH, (DIED) v. ANWAR ALI — Madras High Court (2026-03-18)
- PARAMANANDHAM v. VALLIAMMAL(DIED) — Madras High Court (2026-03-18)
- State Of Tamilnadu Rep By Inspector Of Police, Nib - Cid v. A. Ajithkumar — Madras High Court (2026-02-27)
- Palanichamy v. State Of Tamilnadu Rep By Inspector Of Police, Awps-Keeranur — Madras High Court (2026-02-27)
- Sudhakaran v. State Of Tamilnadu Rep By Inspector Of Police, Varusanadu — Madras High Court (2026-02-27)
- Madhavan v. The State of Tamilnadu — Madras High Court (2026-02-27)
- v. arumugam (died) v. r. chandrasekaran — Madras High Court (2026-02-27)
- Mohamed Ismail v. The Deputy Superintendent — Madras High Court (2026-02-27)
- I Court Durai v. State Of Tamilnadu Rep By Inspector Of Police, Kulasekarapattinam — Madras High Court (2026-02-27)
- MAHENDRAN @ MAHESH v. THE INSPECTOR OF POLICE — Madras High Court (2026-02-27)