N. M. JAMDAR, PRITHVIRAJ K. CHAVAN

814 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• FRANCISCA FERNANDES., v. THE STATE OF GOA, REP. THR. CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2018-11-02)
• SHEIKH JAMEER MOHAMED USUFF BILAGI., v. STATE OF GOA, THROUGH THE SECRETARY AND ANR., — Bombay High Court (2018-11-01)
• THE COMMISSIONER OF INCOME TAX, PANAJI., v. DAMODAR MANGALJI MINING CO., — Bombay High Court (2018-11-01)
• DILIP PANDHARINATH KERKAR., v. GOA COASTAL ZONE MANAGEMENT AUTHORITY, THR. ITS MEMBER SECRETARY, GOVT. OF GOA AND 2 ORS., — Bombay High Court (2018-11-01)
• GURUDAS ARJUN PARWAR., v. STATE OF GOA, THR. THE POLICE INSPECTOR, BICHOLIM, POLICE STATION, BICHOLIM AND 4 ORS., — Bombay High Court (2018-10-31)
• BETQUI CANDOLA SAMVARDHAN SAMITEE, THR. ITS AUT. MEMBER, ARUN MADGAVKAR., v. GERA DEVELOPMENTS PVT. LTD., REP. BY DWARKA RAO AND 6 ORS., — Bombay High Court (2018-10-31)
• THE BOARD OF TRUSTEES OF THE PORT OF MORMUGAO, THR. ITS CHAIRMAN I JEYAKUMAR., v. SHIRISH AVINASH NAIK DESAI AND 5 ORS., — Bombay High Court (2018-10-31)
• SANTOSH KANTA ASSOLDEKAR AND ANR., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2018-10-30)
• EKNATH SAWAIKAR., v. THE STATE OF GOA, REP. BY SECRETARY (TRANSPORT) AND 3 ORS., — Bombay High Court (2018-10-30)
• BRIAN DWIGHT GAFFINO., v. INCOME TAX OFFICER, MARGAO AND 3 ORS., — Bombay High Court (2018-10-30)