N. M. JAMDAR, KUM. NUTAN D. SARDESSAI
78 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 78 |
Disposal nature
| Disposed of | 55 |
| Allowed | 7 |
| Dismissed | 4 |
| Withdrawn | 4 |
| Rejected | 2 |
| Infructuos | 2 |
| Rule made absolute | 2 |
| Delay condoned | 1 |
Recent judgments
- THE NEW INDIA ASSURANCE COMPANY LTD., v. MARIA SANTANA FERNANDES AND 3 ORS., — Bombay High Court (2018-10-01)
- KHANDELWAL AND SONS., v. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, PANAJI AND ANR., — Bombay High Court (2018-10-01)
- CHANDAN ANANT PARVATKAR., v. UNION OF INDIA, THR. SECRETARY AND 7 ORS., — Bombay High Court (2018-10-01)
- ROSY MILENA D'SOUZA., v. STATE OF GOA, THR. THE CHIEF SECRETARY OF GOVT. OF GOA AND 3 ORS., — Bombay High Court (2018-10-01)
- MINGUEL JOAO MARTINS., v. THE STATE OF GOA, THR. THE CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2018-10-01)
- KHANDELWAL AND SONS., v. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, PANAJI AND ANR., — Bombay High Court (2018-10-01)
- RUI FERREIRA., v. SANJEEV M. GADKAR AND 3 ORS., — Bombay High Court (2018-10-01)
- SHEILA PRAKASH KAVLEKAR AND ANR., v. RAVINDRA TULSIDAS DEULKAR AND 8 ORS., — Bombay High Court (2018-10-01)
- RAJU GAWAS., v. STATE OF GOA, THR. THE CHIEF SECRETARY AND 22 ORS., — Bombay High Court (2018-10-01)
- THE GOA FOUNDATION, THR. ITS SECRETAR, DR. CLAUDE ALVARES AND ANR., v. GOA COASTAL ZONE MANAGEMENT AUTHORITY, THR. ITS MEMBER SECRETARY AND 3 ORS., — Bombay High Court (2018-10-01)
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