N. M. JAMDAR

265 recorded High Court judgment(s) · 2015–2018

Courts

Bombay High Court

265

Disposed of	125
Allowed	45
Dismissed	40
Rejected	30
Withdrawn	12
Rule made absolute	6
Infructuos	2
Dismissed for non prosecution	1

KANAKA INFRATECH LIMITED, THR. ITS DIRECTOR, JAYKRISHNA SHETTY., v. NORTH GOA PLANNING AND DEVELOPMENT AUTHORITY, THR. ITS MEMBER SECRETARY., — Bombay High Court (2018-10-12)
SYNERGY ISPAT LTD., THR. ITS AUT. REP., ARVIND KUMAR TIWARI., v. BARBARA ELIZABETH SIMOES AND ANR., — Bombay High Court (2018-10-12)
SHEIK SHABBIR., v. NISHANT INFRATECH PVT. LTD. AND 2 ORS., — Bombay High Court (2018-09-28)
A AND B ENTERPRISES, REP. BY ITS PARTNER, ASHISH BARBOZA., v. BENNET AND BERNARD CUSTOMS HOMES PVT. LTD., REP. BY ITS DIRECTOR, LINCOLN BENNET RODRIGUES., — Bombay High Court (2018-09-28)
K.G.N ORE CARRIER, REP. BY ITS PARTNER, ABDUL KARIM NOOR MOHAMMAD., v. MARCELINO FERNANDES., — Bombay High Court (2018-09-28)
SHIVNATH MINERALS AND CHEMICALS, THR. HIRA STEELS LTD., THR. ITS REP. PANKAJ AGRAWAL v. NATCON MINIBIZ PVT. LTD., THR. ITS AUT. OFFICER KHIMJIHARJI PATEL., — Bombay High Court (2018-08-31)
DR. SHYAM MURTI GUPTA AND ANR., v. KEIVA CONSTRUCTION, THR. ITS PROP., ELI FURTADO., — Bombay High Court (2018-06-29)
DIRK VICTOR D'SOUZA., v. PETERSON PEREIRA., — Bombay High Court (2018-06-29)
ARAVIND BHATIKAR AND ANR., v. RAMRAJ ENTERPRISES, REP. BY ITS PARTNER, RAJENDRA NARAYAN TALAK AND 5 ORS., — Bombay High Court (2018-06-29)
RAJESH CONSTRUCTION, PROP. CONCERN OF RAJESH KENI., v. SUVAN LIFESTYLES, THR. ITS PROP., SHUBHALATA V. ASNOTIKAR., — Bombay High Court (2018-04-20)