N.KUMAR,V.SURI APPA RAO
450 recorded High Court judgment(s) · 2012–2013
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| Karnataka High Court | 450 |
Disposal nature
| DISMISSED | 296 |
| ALLOWED | 47 |
| DROPPED | 35 |
| DISPOSED | 34 |
| ALLOWED AND REMANDED | 11 |
| REJECTED | 10 |
| Partly Allowed | 9 |
| Converted | 4 |
Recent judgments
- LAKSHMI THAMAIAH v. H A SONNAPPA — Karnataka High Court (2013-10-11)
- PADMINI RAGHAVAN v. H A SONNAPPA — Karnataka High Court (2013-10-11)
- PADMINI RAGHAVAN v. H A SONNAPPA — Karnataka High Court (2013-10-11)
- JANATA DAL PARTY REP BY KARNATAKA PRADESH v. THE INDIAN NATIONAL CONGRESS — Karnataka High Court (2013-10-11)
- THE STATE OF KARNATAKA v. SRI S S HEGDE — Karnataka High Court (2013-10-09)
- S G TELI v. THE STATE OF KARNATAKA — Karnataka High Court (2013-10-09)
- SRI N GANGA NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2013-10-09)
- SRI A S RAMIENGAR v. THE UNION OF INDIA — Karnataka High Court (2013-10-09)
- UNITED TELECOMS LTD v. PERMASTEELISA (INDIA) PVT LTD — Karnataka High Court (2013-10-09)
- LAKSHMAN v. DIVISIONAL CONTROLLER — Karnataka High Court (2013-10-09)
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