N.KUMAR,RATHNAKALA

461 recorded High Court judgment(s) · 2013–2016

Courts

Karnataka High Court

461

DISMISSED	333
ALLOWED	43
DISPOSED	32
ALLOWED AND REMANDED	26
Partly Allowed	14
DROPPED	7
REJECTED	4
Dismissed for Non-Prosecution	1

THE COMMISSIONER OF INCOME TAX v. M/S MANIPAL UNIVERSAL LEARNING PVT., LTD., — Karnataka High Court (2016-01-22)
SRI K C ERAPPA REDDY v. SRI SHAM BHAT — Karnataka High Court (2015-11-06)
A. CHANDRAHAS SHETTY v. NARASHIMA — Karnataka High Court (2015-11-06)
SRI NAGARAJAPPA v. SRI.BHASKAR — Karnataka High Court (2015-11-06)
S.B. SADASHIVAIAH v. HIMAVARDHAN NAIDU P. HULLER — Karnataka High Court (2015-11-05)
SRI. SIDDAPPA v. SRI H.M. BALAJI RAO — Karnataka High Court (2015-11-05)
COMMISSIONER OF INCOME TAX v. SRI.RAMA KRISHNA CREDIT — Karnataka High Court (2015-07-24)
COMMISSIONER OF INCOME TAX (APPEALS) v. M/S POST & BSNL EMPLOYEES — Karnataka High Court (2015-07-24)
COMMISSIONER OF INCOME TAX v. GENERAL INSURANCE EMPLOYEES — Karnataka High Court (2015-07-24)
M/S G R ENGINEERING PRIVATE LIMITED v. THE COMMERCIAL TAX OFFICER — Karnataka High Court (2015-07-03)