N.KUMAR,PRADEEP D.WAINGANKAR

39 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• SMT. R PARIJATHA v. SMT. JAYALAKSHMI — Karnataka High Court (2016-02-25)
• THE GENERAL MANAGER (M & C) v. M/S LANDIS + GYR LIMITED — Karnataka High Court (2016-02-25)
• SRI PRABHAKARA GAGGARI H v. UNION OF INDIA — Karnataka High Court (2016-01-25)
• SRI MUNIRAJU v. SMT SHARADAMMA — Karnataka High Court (2016-01-25)
• DR.MEGHAMALA S TAVARAGI v. THE STATE OF KARNATAKA — Karnataka High Court (2016-01-25)
• SRI MAHADEVAPPA v. SMT KEMPAMMA — Karnataka High Court (2016-01-25)
• SMT. LAKSHMIDEVAMMA v. SMT. NANDINI — Karnataka High Court (2016-01-25)
• SMT.PUTTALAKSHMAMMA v. SRI.SHEKARAPPA — Karnataka High Court (2016-01-22)
• SMT SUSHEELAMMA K v. SHYAM BHAT — Karnataka High Court (2016-01-22)
• SMT. THIMMAKKA v. SUMANTH — Karnataka High Court (2016-01-22)