LexN.KUMAR,H.S.KEMPANNA
580 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 580 |
Disposal nature
| DISMISSED | 451 |
| Partly Allowed | 35 |
| DISPOSED | 32 |
| ALLOWED | 26 |
| ALLOWED AND REMANDED | 14 |
| DROPPED | 8 |
| REJECTED | 7 |
| Remanded | 4 |
Recent judgments
- THE PRESIDENT v. KUDEPPA S/O RAMANNA MUGDOOR — Karnataka High Court (2013-08-08)
- H.M. MURGENDRIAH v. THE MANAGING DIRECTOR — Karnataka High Court (2013-08-08)
- SRI.A.A.TIGADOLLI S/O ABDUL SATTAR, v. STATE OF KARNATAKA — Karnataka High Court (2013-08-08)
- M/S. UGAR SUGAR WORKS LTD. v. ADDL. COMMISSIONER OF COMML. TAXES — Karnataka High Court (2013-08-08)
- SARASWATI KOM SHRIDHAR SHET v. DATTATRAYA KRISHNA SHET RAYKAR — Karnataka High Court (2013-08-08)
- TIPPAVVA W/O RAMACHANDRA NIMBALKAR v. RAJNEESH GOYAL — Karnataka High Court (2013-08-07)
- KRISHNA LAXMAN KOKITKAR, v. HEMKIRAN SHANKAR BAKRE, — Karnataka High Court (2013-08-07)
- UMESH S/O. RAJAPPA BHOVI v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-07)
- NARAYAN S/O. VITHALSA KABADI v. YELLANGOUDA S/OL SHIVANGOUDA PATIL — Karnataka High Court (2013-08-07)
- M/S SINGANAMLA ENTERPRISES v. THE ADDITIONAL COMMISSIONER OF COMMERCIAL — Karnataka High Court (2013-08-07)