N.KUMAR,H.G.RAMESH

163 recorded High Court judgment(s) · 2013–2013

Courts

Karnataka High Court

163

DISMISSED	83
DISPOSED	46
ALLOWED	10
Partly Allowed	8
ALLOWED AND REMANDED	8
DROPPED	5
Dismissed for Non-Prosecution	2
REJECTED	1

SRI. SHIVAKUMAR S/O HAAMANTHAPPA v. THE INSPECTOR GENERAL OF POLICE — Karnataka High Court (2013-03-01)
ARVIND S/O BABU RAO KULKARNI ORS v. THE BHAVASARA KSHATRIYA BANK LTD. — Karnataka High Court (2013-02-28)
SRI. SANGAPPA S/O BASAPPA BIRADAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-02-28)
SRI BHEEMAPPA KALAPPA MADAR S/O KALAPPA MADAR ANDORS v. THE STATE OF KARNATAKA REP BY ITS SECY — Karnataka High Court (2013-02-27)
SUBASHCHANDRA S/O VEERBHADRAPPA SHEELVANT v. THE GULBARGA DEVELOPMENT — Karnataka High Court (2013-02-27)
SMT. SANGAMMA W/O SAYANNA v. SMT. MANJULA W/O RAJU AND ORS — Karnataka High Court (2013-02-26)
THE STATE OF KARNATAKA v. B. BHEEMARADDY S/O SATYANARAYANA REDDY AND ANR — Karnataka High Court (2013-02-26)
MANIKPPA S/O DEVAPPA AND ORS v. NARSING S/O MAREPPA AND ORS — Karnataka High Court (2013-02-26)
MALLINATH S/O MUDDAPPA INDUR v. THE STATE OF KARNATAKA ORS — Karnataka High Court (2013-02-26)
SRI. MOHAMMAD HAFEEZ KHAN S/O MOHAMMAD ISMAIL KHAN v. THEDIVISIONAL CONTROLLER NEKRC — Karnataka High Court (2013-02-26)