N.KUMAR,H.BILLAPPA

145 recorded High Court judgment(s) · 2012–2016

Courts

Karnataka High Court

145

DISMISSED	87
DROPPED	24
ALLOWED	12
Dismissed for Non-Prosecution	12
Partly Allowed	7
DISPOSED	2
REJECTED	1

SRI SUBASH CHANDRA N SHETTY v. SMT AHALYA — Karnataka High Court (2016-03-18)
SRI NANAKRAM v. THE STATE OF KARNATAKA — Karnataka High Court (2014-04-30)
MRS KANEEZ SHERBANU BEGUM v. MR M A SHIRAZI — Karnataka High Court (2014-04-30)
SMT. LAKSHMI v. THE STATE OF KARNATAKA — Karnataka High Court (2014-04-30)
SMT. NANCY JOTHI LOBO v. DELETED — Karnataka High Court (2014-04-30)
SRI PUTTASWAMY v. SMT. YASHODA BOPANNA — Karnataka High Court (2014-04-30)
MR ALI HUSSAIN SHIRAZI v. MR M A SHIRAZI — Karnataka High Court (2014-04-30)
SRI S JAYANNA v. SRI S PALAIAH — Karnataka High Court (2014-04-30)
LAKEVIEW TOURISM CORPORATION v. MR MOHAN CHAKRAVARTHY IAS — Karnataka High Court (2014-04-30)
SMT R LAKSHMI RAJU v. THE B N JAGADEESH — Karnataka High Court (2014-04-30)