N.KUMAR,C.R.KUMARASWAMY

132 recorded High Court judgment(s) · 2009–2014

Courts

Karnataka High Court

132

DISMISSED	77
Partly Allowed	21
ALLOWED	12
IA/Memo/VK/OP in disposal	7
DROPPED	4
Dismissed for Non-Prosecution	4
ALLOWED AND REMANDED	3
DISPOSED	3

SHEKHAR S/O PARASHURAM SOUDAGAR v. KALLAPPA RAMA THEERTH — Karnataka High Court (2014-02-26)
SHANKARAGOUDA H PATIL v. RAJKUMAR KATRI — Karnataka High Court (2014-02-26)
SOMAPPA v. THE SPECIAL LAND ACQUISTION OFFICER — Karnataka High Court (2014-02-26)
MRS SOUZNA RAMCHANDRA @ RAMCHANDRACHARYA BAJIKAR v. RAJAKUMAR KHATRI, IAS — Karnataka High Court (2014-02-26)
BHARAMAPPA S/O. APPANNA PATIL v. THE COMMISSIONER FOOD AND — Karnataka High Court (2014-02-25)
BASAPPA S/O FAKIRAPPA RAHUT v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2014-02-25)
MADIWALAPPA S/O BASAPPA SHEELAVANTAR v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2014-02-25)
THE STATE OF KARNATAKA v. VEERESH S/O. NAGAREDDEPPA HAVARAGI — Karnataka High Court (2014-02-25)
LALITA W/O RUDRAGOUDA PATIL, v. M R SUNILKUMAR S/O S RUDRAPPA — Karnataka High Court (2014-02-25)
VEERABHDRAPPA KALLAPPA YADUR v. HEMAJI NAIK — Karnataka High Court (2014-02-24)