N.KUMAR,B.SREENIVASE GOWDA

866 recorded High Court judgment(s) · 2012–2016

Courts

Karnataka High Court

866

DISMISSED	455
DROPPED	231
DISPOSED	60
ALLOWED	37
Partly Allowed	24
REJECTED	21
Dismissed for Non-Prosecution	21
ALLOWED AND REMANDED	13

SHRI S GULLAIAH v. THE REGISTRAR, STATE BY LOKAYUKTHA POLICE, — Karnataka High Court (2016-06-10)
B VENKATACHALAPATHY v. UNIVERSITY OF AGRICULTURAL SCIENCE — Karnataka High Court (2016-06-10)
SRI VEEREGOWDA v. SRI SHIVANEGOWDA @ KENCHAIAH — Karnataka High Court (2016-02-19)
SRI PRAKASH KUMAR v. UNION OF INDIA — Karnataka High Court (2016-02-19)
SRI. V. RAMAIAH v. SMT. YALLAMMA — Karnataka High Court (2016-02-05)
THE SOUTH CANARA HOTEL COMPLEX v. SRI JAGADISH POONJA — Karnataka High Court (2016-02-05)
SRI PRAKASHA v. UNION OF INDIA — Karnataka High Court (2016-01-08)
SRI. M. R. SURESH v. SMT. Y.K. KAVYASHREE — Karnataka High Court (2016-01-08)
MRS ZUHRA NANGOLI v. MR JOAQUIM VAZ — Karnataka High Court (2015-07-27)
THE SPECIAL LAND ACQUISITION OFFICER v. SRI GANGADHARAIAH — Karnataka High Court (2015-07-27)