N.KUMAR,B.S.INDRAKALA
185 recorded High Court judgment(s) · 2014–2014
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| Karnataka High Court | 185 |
Disposal nature
| DISMISSED | 92 |
| DROPPED | 55 |
| Dismissed for Non-Prosecution | 11 |
| REJECTED | 7 |
| ALLOWED | 7 |
| Partly Allowed | 5 |
| DISPOSED | 4 |
| ALLOWED AND REMANDED | 2 |
Recent judgments
- MR R DEVADAS v. MR TUSHAR GIRI IAS — Karnataka High Court (2014-04-07)
- BANGALORE DEVELOPMENT AUTHORITY v. M/S NAVAJEEVA ASHARAMA — Karnataka High Court (2014-04-07)
- SMT MUNIYAMMA v. MR SHYAMBHAT — Karnataka High Court (2014-04-07)
- SRI G V ANANTHARAM v. SMT RAJANISH GOEL — Karnataka High Court (2014-04-07)
- C S RAGHAVENDRA RAO v. SRI R K MATHUR — Karnataka High Court (2014-04-07)
- SMT CHAITRA N P v. SRI SUDHINDRA A S — Karnataka High Court (2014-04-07)
- G B SIDDESH v. SMT. GOWRAMMA — Karnataka High Court (2014-04-07)
- SRI A D SHILLEDAR v. SRI RAJANISH GOEL — Karnataka High Court (2014-04-07)
- H V NAGENDRA v. SMT M M SINDHU — Karnataka High Court (2014-04-05)
- DEVARAJ URS v. PREETHI URS — Karnataka High Court (2014-04-05)
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