N.KUMAR,ARAVIND KUMAR

36 recorded High Court judgment(s) · 2011–2015

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA, v. MR. RAYAPPA KANAKAWADI, — Karnataka High Court (2015-04-23)
• SADASHIVA v. H.U TALAWAR — Karnataka High Court (2013-08-14)
• SPECIAL LAND ACQUISITION OFFICER v. MAHADEVAPPA — Karnataka High Court (2013-08-14)
• A VISHWANATH S/O. HANUMESHAPPA v. SHARADA W/O. A.VISHWANATH D/O. B.S SUDI, — Karnataka High Court (2013-08-14)
• GADIGEVVA W/O GURUSIDDAYYA JANGAM, v. GOURAVVA W/O RACHAYYA JANGAM, — Karnataka High Court (2013-08-14)
• S.T.GEETA KUMARI W/O M.E.SNJAYA v. STATE OF KARNATAKA — Karnataka High Court (2013-08-14)
• SRI. SRIDHAR @ NANESH SARAF v. THE CORPORATION OF CKITY OF BELGAUM — Karnataka High Court (2013-08-14)
• SMT.CHANDRAWWA W/O.TARASING RATHOD@LAMANI v. STATE OF KARNATAKA — Karnataka High Court (2013-08-14)
• SRI. APPASAHEB DATTAJI BIRJE, v. THE TAHSILDAR, — Karnataka High Court (2013-08-14)
• PARASHURAM S/O. VENKATESH KAWALE v. THE COMMISSIONER — Karnataka High Court (2013-08-14)