LexN.KUMAR
1,563 recorded High Court judgment(s) · 2007–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 1563 |
Disposal nature
| DISMISSED | 1024 |
| ALLOWED | 363 |
| DISPOSED | 79 |
| Partly Allowed | 46 |
| REJECTED | 23 |
| ALLOWED AND REMANDED | 20 |
| Abated | 3 |
| Converted | 2 |
Recent judgments
- M/S RAYMOND LIMITED v. M/S KAVITHA TUBES LIMITED — Karnataka High Court (2018-08-10)
- SRI R MANJUNATHA v. SRI S SHESHADRI — Karnataka High Court (2016-03-11)
- B PUTTASWAMY v. THE VYAVASAYA SEVA SAHAKARA BANK LTD — Karnataka High Court (2016-03-11)
- P S SRINIVASAIAH v. SMT NAGARATHNAMMA — Karnataka High Court (2016-03-11)
- B PUTTAGIRIYANNA DECEASED BY HIS LEGAL v. STATE OF KARNATAKA — Karnataka High Court (2016-03-11)
- MR MOHAMMAD SALEEM v. STATE OF KARNATAKA — Karnataka High Court (2015-10-20)
- SRI T GOPALAREDDY v. DEVARAJ CHORDIA — Karnataka High Court (2015-04-30)
- SRI S S N BADYA v. SRI S S BADYA — Karnataka High Court (2015-04-30)
- SMT ANANDAMMA v. THE PRESIDENT — Karnataka High Court (2015-04-30)
- SRI MUNIYAPPA v. SRI A JAYARAM REDDY — Karnataka High Court (2015-04-30)