N. KOTISWAR SINGH, . SUSMITA PHUKAN KHAUND

41 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• BIDYA SAGAR RABI DAS @ BADAM v. THE STATE OF ASSAM — Gauhati High Court (2022-12-27)
• SRI BABUL BORA @ BOXON v. THE STATE OF ASSAM and ANR — Gauhati High Court (2022-12-27)
• GHURON GORH v. THE STATE OF ASSAM — Gauhati High Court (2022-12-27)
• KANO BORA @ BABA GOGOI v. THE STATE OF ASSAM — Gauhati High Court (2022-12-27)
• PRAKASH RAJKONWAR @ CHAO NAM T LAO v. NATIONAL INVESTIGAION AGENCY (NIA) — Gauhati High Court (2022-12-27)
• SRI SANJIB TALUKDAR v. NATIONAL INVESTIGATION AGENCY (NIA) AND ANR — Gauhati High Court (2022-12-27)
• PUNARAM KURMI v. THE STATE OF ASSAM and ANR — Gauhati High Court (2022-12-27)
• SRI JAGADISH DEORI v. THE STATE OF ASSAM, — Gauhati High Court (2022-12-27)
• MD RUSTAM ALI @ MATU v. THE STATE OF ASSAM — Gauhati High Court (2022-12-27)
• FAZLUL ALI and ANR, v. THE STATE OF ASSAM and ANR, — Gauhati High Court (2022-12-27)