LexN. KOTISWAR SINGH, . SOUMITRA SAIKIA
263 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 263 |
Disposal nature
| Disposed Of | 214 |
| Allowed | 32 |
| Closed | 10 |
| Dismissed | 3 |
| Dismissed on withdrawal with liberty to approach again | 2 |
| Dismissed As infractuous | 1 |
| Dismissed On withdrawal no order for such liberty | 1 |
Recent judgments
- DR. RUOKUOZHALHOU LINYU v. THE STATE OF NAGALAND AND 5 ORS. — Gauhati High Court (2022-06-29)
- M/S TRIDENT ENTERPRISE v. THE UNION OF INDIA AND 8 ORS. — Gauhati High Court (2022-06-29)
- M/S TRIDENT ENTERPRISE v. THE UNION OF INDIA AND 8 ORS. — Gauhati High Court (2022-06-29)
- TAFAJJUL HUSSAIN @ TAFAJJUL HUSSAIN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-04-07)
- MOINUDDIN SHEIKH v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-11-11)
- MAHARUDDIN v. THE UNION OF INDIA AND 5 ORS. B — Gauhati High Court (2021-11-11)
- NIYAT ALI DEWAN @ NIYAT ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-09-30)
- MAZID MIA v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2021-09-29)
- PHALIT PAIK v. THE STATE OF ASSAM — Gauhati High Court (2021-09-06)
- AMISA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-09-03)