N. KOTISWAR SINGH, . NANI TAGIA

140 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• HAZARAT ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-11-24)
• SMT. RIMI PAUL v. THE UNION OF INDIA AND 3 ORS. — Gauhati High Court (2022-09-30)
• PRATAP DEBNATH @ PRANAB DEBNATH AND 4 ORS. v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2022-09-30)
• ANJANA BISWAS @ ANJANA SARKAR v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2022-09-28)
• GOURI GOSWAMI ROY v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2022-09-28)
• JAKIR HUSSAIN v. THE UNION OF INDIA and 4 ORS. — Gauhati High Court (2022-09-28)
• AJUFA KHATUN @ OJUPA KHATUN v. THE UNION OF INDIA and 4 ORS — Gauhati High Court (2022-09-28)
• SHRI DILIP KUMAR SARMA v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2022-09-19)
• SRI DIPANKAR LAHKAR v. THE STATE OF ASSAM AND 6 ORS — Gauhati High Court (2022-09-09)
• GITARANI BANIK v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2022-05-06)