N. KOTISWAR SINGH, . MANISH CHOUDHURY
130 recorded High Court judgment(s) · 2021–2021
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| Gauhati High Court | 130 |
Disposal nature
| Disposed Of | 118 |
| Allowed | 7 |
| Dismissed on withdrawal with liberty to approach again | 2 |
| Dismissed As infractuous | 1 |
| Dismissed | 1 |
| Closed | 1 |
Recent judgments
- MUSSTT. MANUWARA BEGUM @ MONUWARA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-12-09)
- AJIT RANJAN DAS v. THE INDIAN OIL CORPORATION LTD. AND 4 ORS. — Gauhati High Court (2021-11-03)
- SUKUMAR MURA and 2 ORS v. THE STATE OF ASSAM — Gauhati High Court (2021-10-29)
- MD. EJAHAR ALI v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2021-10-08)
- ASHMAN ALI v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2021-10-08)
- JINTU KALITA AND 2 ORS v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2021-10-07)
- MD. AKASH ALI v. THE UNION OF INDIA AND ORS — Gauhati High Court (2021-10-07)
- SAHIDUL SK. @ SHAHIDUL ISLAM v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2021-10-07)
- THE ASSAM PUBLIC SERVICE COMMISSION AND 2 ORS v. HRISHIKESH DAS AND ANR — Gauhati High Court (2021-10-07)
- SAHINARA BIBI @ CHAHINARA BIBI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-10-06)
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