N. KOTISWAR SINGH, . MALASRI NANDI

255 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• SRI PHULSAI GARH v. THE STATE OF ASSAM and ANR — Gauhati High Court (2022-12-23)
• SRI PHULSAI GARH v. THE STATE OF ASSAM and ANR — Gauhati High Court (2022-12-23)
• ABUL KASHIM TAPADAR v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2022-09-14)
• KAMAL GOWALA @ TINKU @ TINKA v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2022-09-14)
• TAJ UDDIN AND 3 ORS. v. THE STATE OF ASSAM AND 10 ORS. — Gauhati High Court (2022-09-13)
• SAHEB ALI v. THE UNION OF INDIA AND 9 ORS — Gauhati High Court (2022-04-29)
• AIMONA BIBI @ AIMONA BIBI v. THE UNION OF INDIA and 3 ORS. — Gauhati High Court (2022-04-29)
• MD ABDUL GONI v. MD SIBIR AHMED AND 7 ORS — Gauhati High Court (2022-04-08)
• KONTO WARISA and ANR v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2022-03-25)
• DIPEN KOCH v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-03-04)