N. KOTISWAR SINGH, . M.A. CHOWDHARY

75 recorded High Court judgment(s) · 2023–2024

Courts

High Court of J&K and Ladakh

Disposed Off	51
Dismised	17
Disposed Off as Withdrawn	5
DISMISSED FOR NON PROSECUTION	1
Dismissed as Infractuous	1

UBAID BASHIR v. UNION TERRITORY OF J AND K AND OTHERS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-04-04)
M/S BARKAT RESTAURANT v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION / SKIMS) — High Court of J&K and Ladakh (2024-03-18)
NUSRUL ISHAQ SHAH AND ORS. v. UNION TERRITORY OF J AND K AND ANR. (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2024-03-18)
RESIDENTS OF PEERBAGH AND HYDERPORA v. CHIEF SECRETARY TO GOVERNMENT AND ORS. (HOUSING AND URBAN DEVELOPMENT / PUBLIC WORKS) — High Court of J&K and Ladakh (2024-03-13)
BILAL AHMAD DAR v. UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-03-02)
AQUIB AHMAD REGOO v. UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-03-02)
JAHANGIR AHMAD DAR v. UNION TERRITORY OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-02-12)
SABA MANZOOR GANAI AND ORS. v. UNIVERSITY OF KASHMIR AND ORS. — High Court of J&K and Ladakh (2024-02-07)
UNION TERRITORY OF J AND K AND ORS. (TOURISM / TDC) v. GHULAM MOHAMMAD NAJAR — High Court of J&K and Ladakh (2024-01-31)
M/S AL MAHMOOD COPORATES LIMITED v. JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2024-01-31)