N. KOTISWAR SINGH, . LANUSUNGKUM JAMIR

28 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• NILIMA BOSE v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2022-11-30)
• MONIR UDDIN AHMED AND 3 ORS. v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-08-17)
• SMT. RUNU BARMAN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-06-30)
• KARFUL NESSA v. THE UNION OF INDIA AND 8 ORS — Gauhati High Court (2022-06-30)
• AMENA BIBI @ AMELA BIBI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-06-30)
• AHATAN NESSA v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2022-06-30)
• SMTI ARUNA ACHARJEE v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-06-29)
• AYSHA KHATUN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-06-29)
• CHAMPA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-06-29)
• MD. ABU SAMA @ ABU SHAMA v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2022-06-29)