N. KOTISWAR SINGH
4,141 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 4141 |
Disposal nature
| Disposed Of | 3420 |
| Closed | 398 |
| Allowed | 215 |
| Dismissed on withdrawal with liberty to approach again | 28 |
| Dismissed | 25 |
| Dismissed As infractuous | 20 |
| Dismissed For default | 17 |
| Dismissed On withdrawal no order for such liberty | 12 |
Recent judgments
- NASIR UDDIN LASKAR v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2023-01-09)
- SUBRATA PURKAYASTHA AND ANR. v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2023-01-09)
- SUBRATA PURKAYASTHA AND ANR v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2023-01-09)
- SMT. DRAUPADI DEVI BERIA AND ANR. v. SMTI. SUSHILA DEVI AND 2 ORS. — Gauhati High Court (2023-01-09)
- NASIR UDDIN LASKAR v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2023-01-09)
- MISSION DIRECTOR, AXOM SARBA SIKSHA ABHIJAN MISSION v. SAHIDUR RAHMAN AND 3 ORS — Gauhati High Court (2023-01-04)
- PRESTRESSED UDYOG (A UNIT OF BUILDWORTH PVT. LTD.) v. THE GENERAL MANAGER (WORKS), N.F. RAILWAY AND 3 ORS. — Gauhati High Court (2023-01-04)
- M/S SOHUM SHOPPE PVT LTD v. UNITED INDIA INSURANCE CO LTD AND 2 ORS — Gauhati High Court (2022-12-27)
- M/S G D ENGINEERING CONSTRUCTION v. THE UNION OF INDIA and 2 ORS — Gauhati High Court (2022-12-21)
- M/S S R ENGINEERING CONSTRUCTION v. THE COMMANDER WORKS ENGINEER AND ANR — Gauhati High Court (2022-12-21)
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