LexN KOTISWAR SINGH
34 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Manipur High Court | 34 |
Disposal nature
| Allowed | 9 |
| Disposed Off | 8 |
| Dismissed | 8 |
| Closed | 8 |
| Condoned | 1 |
Recent judgments
- H(N)N(O) JOYMATI DEVI AND ORS v. S BIHARI SINGH — Manipur High Court (2021-08-12)
- MD FAJUR RAHIM v. STATE OF MANIPUR — Manipur High Court (2018-10-08)
- STATE OF MANIPUR v. SHRI MOIRANGTHEM INDRAKUMAR SINGH — Manipur High Court (2018-10-08)
- IN RE MANIPUR VICTIM COMPENSATION SCHEME, 2011 v. STATE OF MANIPUR — Manipur High Court (2018-09-24)
- MOIRANGMAYUM IBOHAL SINGH v. THE UNION OF INDIA — Manipur High Court (2018-09-24)
- MOIRANGTHEM IBOHAL SINGH v. STATE OF MANIPUR — Manipur High Court (2018-09-24)
- MOIRANGMAYUM IBOHAL SINGH v. STATE OF MANIPUR — Manipur High Court (2018-09-24)
- Forerunner v. State Of Manipur and 4 Ors — Manipur High Court (2018-09-04)
- M/S BK ENTERPRISES v. STATE OF MANIPUR — Manipur High Court (2018-08-28)
- M/S RK AND CO v. M/S NINGTHOUJA AGENCY — Manipur High Court (2018-08-28)