N. KOTISWAR SINGH, . ARUN DEV CHOUDHURY

154 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• MD MIRAJ ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2023-01-10)
• HARMUJ ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-01-09)
• ABDUL JABBAR v. UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-01-09)
• RAJIB BHATTACHARJEE v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-01-09)
• NAZIRA KHATUN @ NAZIRA BEGUM v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2023-01-06)
• ANIL SAHA v. UNION OF INDIA AND 4 ORS — Gauhati High Court (2023-01-06)
• SWAPAN SUKLA DAS v. THE UNION OF INDIA AND 4 ORS. — Gauhati High Court (2023-01-06)
• ABALA MAZUMDAR v. UNION OF INDIA AND 4 ORS. — Gauhati High Court (2023-01-06)
• DR. BIPUL TALUKDAR v. DR. JAYANTA PATHAK AND 3 ORS — Gauhati High Court (2023-01-05)
• DR. JAYANTA PATHAK v. DR. BIPUL TALUKDAR AND 3 ORS — Gauhati High Court (2023-01-05)