N. KOTISWAR SINGH

51 recorded High Court judgment(s) · 2022–2024

Courts

High Court of J&K and Ladakh

Disposed Off	44
DISMISSED FOR NON PROSECUTION	3
Disposed Off as Withdrawn	2
Dismised	2

RAMTECH SOFTWARE SOLUTION PRIVATE LIMITED v. UNION TERRITORY OF J AND K AND ANR. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2024-05-10)
M/S A. M. CONTRACTORS v. UNION OF INDIA AND ORS. (CPWD) — High Court of J&K and Ladakh (2024-05-09)
M/S SRM CONSTRUCTIONS PVT LTD THROUGH ITS AUTHORISED SIGNATORY RAJESH KUMAR v. UNION TERRITORY OF J AND K AND ORS (ERA/JTFRPERA) — High Court of J&K and Ladakh (2024-05-02)
UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF DEFENCE AND ORS v. M/S DES RAJ AND SONS BUILDERS PRIVATE LIMITED — High Court of J&K and Ladakh (2024-03-29)
BAHADUR RAM KAITH v. UNION TERRITORY THROUGH POLICE STATION SUMBAL AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2024-03-29)
KHURSHEED AHMAD LONE v. DIRECTOR SOCIAL FORESTRY AND OTHERS — High Court of J&K and Ladakh (2024-02-27)
M/S P. K. GLOBAL TRENDS PRIVATE LIMITED v. AIRPORT AUTHORITY OF INDIA — High Court of J&K and Ladakh (2024-02-23)
M/S INAM AND CO THROUGH INAM FAROOQ v. AIRPORT AUTHORITY OF INDIA AND ANOTHER (Central Government) — High Court of J&K and Ladakh (2024-02-23)
GHULAM MOHI-UD-DIN MALIK v. UNION TERRITORY OF J AND K AND ORS. (TOURISM DEPARTMENT) — High Court of J&K and Ladakh (2024-02-22)
M/S N. S. ASSOCIATES PRIVATE LIMITED v. UNION TERRITORY OF J AND K AND ORS. (HOUSING AND URBAN DEVELOPMENT) — High Court of J&K and Ladakh (2024-02-16)