N KOTISWAR SINGH

436 recorded High Court judgment(s) · 2017–2018

Courts

Manipur High Court

436

Disposed Off	240
Closed	74
Allowed	71
Withdrawn	29
Dismissed	15
Infructuous	3
Dissmiss For Default/Non-Prosecution	2
Rejected	1

SMT. R.K. URMILA DEVI v. STATE OF MANIPUR — Manipur High Court (2018-10-09)
MAYENGBAM TEJ SINGH v. THE CENTRAL BANK OF INDIA — Manipur High Court (2018-10-09)
KUMARI NGANGOM NICKY DEVI v. STATE OF MANIPUR — Manipur High Court (2018-10-09)
SMT. CHONGTHAM RENUBALA DEVI @ RENU v. UNION OF INDIA — Manipur High Court (2018-10-09)
SMT. E. SULOCHANA DEVI v. THE EMPLOYEES PROVIDENT FUND ORGANIZATION, NER — Manipur High Court (2018-10-08)
SHRI ACHOM THAMBALNGOU SINGH v. STATE OF MANIPUR — Manipur High Court (2018-10-08)
SRI HIDANGMAYUM GEETCHANDRA SHARMA v. STATE OF MANIPUR — Manipur High Court (2018-10-08)
SMT. SANASAM SANA DEVI v. STATE OF MANIPUR — Manipur High Court (2018-10-08)
SHRI TONGBRAM TIKHENDRAJIT SINGH v. STATE OF MANIPUR — Manipur High Court (2018-10-08)
SHRI SOYAM SURJAMANI SINGH v. THE ACCOUNTANT GENERAL (A E) — Manipur High Court (2018-10-05)