LexN. KIRUBAKARAN, V. RAMASUBRAMANIAN
307 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 307 |
Disposal nature
| DISMISSED | 159 |
| ALLOWED | 47 |
| DISPOSED OF | 41 |
| WITHDRAWN DISMISSED | 28 |
| ORDERED | 15 |
| CLOSED | 12 |
| DISMISSED AS WITHDRAWAL | 3 |
| PARTLY ALLOWED | 1 |
Recent judgments
- SUB CONTINENTAL EQUITIES v. R.V.D.RAMAIAH — Madras High Court (2016-04-22)
- R.LAKSHMINARAYANAN, v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2016-04-22)
- Mr.T.Ashok Surana v. The Recovery Officer — Madras High Court (2016-04-07)
- N.Bala Baskar v. Union of India — Madras High Court (2016-04-07)
- All India Bank Officers v. Union of India — Madras High Court (2016-04-07)
- M/S. SCHEWI STETER (INDIA) PVT v. THE COMMISSIONER OF COMMERCIAL — Madras High Court (2016-04-05)
- THE COMMISSIONER OF CUSTOMS v. LAKSHMI ELECTRICAL CONTROL — Madras High Court (2016-04-04)
- PONDICHERRY CONTRACT v. THE STATE OF TAMILNADU — Madras High Court (2016-04-04)
- M/S FOXCONN INDIA DEVELOPER v. THE INCOME TAX OFFICER — Madras High Court (2016-04-04)
- M.KANAGASABAI, v. THE STATE OF TAMIL NADU — Madras High Court (2016-04-04)