LexN. KIRUBAKARAN, V. PARTHIBAN
20 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| DISPOSED OF | 7 |
| DISMISSED | 6 |
| WITHDRAWN DISMISSED | 5 |
| CLOSED | 1 |
| ALLOWED | 1 |
Recent judgments
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- K.M.Srirangan v. The Government of Tamil Nadu — Madras High Court (2019-08-28)
- S.Ilamuhil v. The Chief Secretary — Madras High Court (2017-05-06)
- S.VASANTHAN M/A 26 YEARS, v. THE STATE REP BY ITS, — Madras High Court (2017-05-05)
- N.Thangavel v. The District Collector, — Madras High Court (2017-05-05)
- B.Asokan v. Union of India — Madras High Court (2017-05-05)
- N.A.Ramanathan v. The Government of Tamil Nadu — Madras High Court (2017-05-04)
- Mrs. Renuka Muraliraj, v. Tamilnadu State Marketing — Madras High Court (2017-05-04)