LexN. KIRUBAKARAN, V.M.VELUMANI
413 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 413 |
Disposal nature
| ALLOWED | 162 |
| DISMISSED AS INFRUCTUOUS | 96 |
| ORDERED | 70 |
| DISMISSED | 45 |
| CLOSED | 19 |
| WITHDRAWN DISMISSED | 15 |
| DISPOSED OF | 4 |
| DECREED | 1 |
Recent judgments
- S.PADMA v. THE STATE OF TAMILNADU — Madras High Court (2021-06-17)
- S.LATHA v. THE COMMISSIONER OF POLICE, — Madras High Court (2020-11-09)
- KAVITHA v. THE STATE OF TAMILNADU — Madras High Court (2020-11-09)
- KANAGARAJ v. THE STATE OF TAMIL NADU, — Madras High Court (2020-11-09)
- G.EASWARI v. THE STATE OF TAMIL NADU, — Madras High Court (2020-11-09)
- KALYANI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-11-09)
- ANGEESWARI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-11-09)
- RAMYA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2020-11-09)
- KAVITHA v. STATE OF TAMIL NADU REP BY ITS — Madras High Court (2020-11-09)
- PANEERSELVAM v. THE STATE OF TAMIL NADU REPTD.BY ITS — Madras High Court (2020-11-09)