LexN. KIRUBAKARAN, T.V.THAMILSELVI
385 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 385 |
Disposal nature
| DISPOSED OF | 157 |
| ORDERED | 138 |
| DISMISSED | 38 |
| WITHDRAWN DISMISSED | 15 |
| CLOSED | 14 |
| ALLOWED | 13 |
| PARTLY ALLOWED | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- MANOKARAN v. ABDUL AZEETH — Madras High Court (2021-08-19)
- M/s.Sri Ram Industries v. The Chairman — Madras High Court (2021-08-19)
- THE DIVISIONAL MANAGER v. NIROSHINI — Madras High Court (2021-08-19)
- PARANTHAMAN v. S.DEVIKA — Madras High Court (2021-08-19)
- M/s.Pappini Amman Traders v. The Chairman — Madras High Court (2021-08-19)
- R. RAISINGH ANTONY v. R. SHANTHI STELLA — Madras High Court (2021-08-19)
- Mr.U. Shoban Kumar, S/o. Mr.P.S.Ulagarakshagan, v. Mr.U.PARTHAN, S/o. Late Mr.P.S.Ulagarakshagan, — Madras High Court (2021-08-19)
- Mr. U.Parthan v. The District Collector — Madras High Court (2021-08-19)
- J.Manoj Padmanaban v. The Secretary to Government — Madras High Court (2021-08-19)
- P.NANDHAKUMAR v. S.SATHYA — Madras High Court (2021-08-19)