N. KIRUBAKARAN, S.S. SUNDAR

110 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• ASEERVATHAM, v. THE HOME SECRETARY, — Madras High Court (2021-07-30)
• K.JEGAVEERAPANDIAN v. THE SECRETARY — Madras High Court (2020-12-02)
• V.KANNAN, v. THE DIRECTOR, — Madras High Court (2020-09-28)
• G.CHAKKARAVARTHY v. THE STATE OF TAMIL NADU — Madras High Court (2020-01-22)
• K.VELMAYIL, v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-10-22)
• S.SUDHA, v. B.SIVAKAMI, — Madras High Court (2019-08-20)
• A.GOPALAKRISHNAN, v. B.SIVAKAMI, — Madras High Court (2019-08-20)
• S.PAUL PRINCE, S/O.STANLEY v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2019-05-22)
• SIVAJAYAPRAKASH v. THE GOVT. OF TAMILNADU, — Madras High Court (2019-04-24)
• D.RAJESWARI v. THE DISTRICT COLLECTOR — Madras High Court (2019-04-24)