LexN. KIRUBAKARAN, S.MUKHOPADHAYA
28 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 28 |
Disposal nature
| DISMISSED | 13 |
| DISPOSED OF | 8 |
| ALLOWED | 6 |
| DISMISSED WITH OBSERVATION | 1 |
Recent judgments
- THE DIRECTOR OF SCHOOL v. K.UMA — Madras High Court (2009-12-04)
- VOICE CONSUMER CARE COUNCIL v. THE UNION OF INDIA — Madras High Court (2009-12-04)
- MRS.VIJAYA v. THE STATE OF TAMILNADU — Madras High Court (2009-11-10)
- M.HUSSAIN ABDUL KHADER v. THE JOINT SECRETARY — Madras High Court (2009-11-10)
- P.SOMESHKANDAR v. THE DISTRICT COLLECTOR — Madras High Court (2009-10-20)
- SALEM MAVATTA EZHUPULI v. THE STATE OF TAMIL NADU — Madras High Court (2009-10-20)
- K. PANNEERSELVAM, v. THE COMMISSIONER, — Madras High Court (2009-10-12)
- H.RAJKUMAR v. TAMILNADU ELECTRICITY BOARD — Madras High Court (2009-10-09)
- M.SADAYAPPAN v. THE DISTRICT COLLECTOR — Madras High Court (2009-09-16)
- H.SILVESTER v. UNION OF INDIA — Madras High Court (2009-09-15)