N. KIRUBAKARAN, S. BASKARAN
52 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 52 |
Disposal nature
| DISMISSED | 13 |
| DISPOSED OF | 11 |
| PARTLY ALLOWED | 7 |
| WITHDRAWN DISMISSED | 7 |
| ALLOWED | 5 |
| ORDERED | 5 |
| STAY MADE ABSOLUTE | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- GEODIS OVERSEAS PVT LTD (INDIA v. FALCON TYRES LTD., — Madras High Court (2018-11-15)
- Kannan Balachandran v. Chennai Metropolitan — Madras High Court (2018-11-14)
- R.S.Vasudevan v. S.SRIDHAR — Madras High Court (2018-11-02)
- MRS.J.MADHUMALINI, v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2018-11-02)
- A.VATCHALA v. SELVA BOOSHANAM — Madras High Court (2018-11-01)
- V.ALAMELU v. S.PARAMESWARI — Madras High Court (2018-11-01)
- M.DANIEL NAYAGOM S/O D.M.NAYAGOM v. T.RAJESWARI — Madras High Court (2018-10-31)
- S.RAJASEKAR v. K.PANDURANGAN — Madras High Court (2018-10-30)
- S.VENKATARAMAN v. PREMA SURYNARAYANAN — Madras High Court (2018-10-30)
- M.MURUGANANDAM v. MR..A.S.ABDUL RAHMAN — Madras High Court (2018-10-30)
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