LexN. KIRUBAKARAN, R. THARANI
82 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 82 |
Disposal nature
| DISPOSED OF | 61 |
| DISMISSED | 10 |
| DISMISSED AS INFRUCTUOUS | 3 |
| ALLOWED | 2 |
| CLOSED | 2 |
| ORDERED | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- TAMIL NADU STATE TRANSPORT v. A.SAMBANTHAM — Madras High Court (2021-04-26)
- THE SECRETARY TO GOVERNMENT v. M.KANNAMMAL — Madras High Court (2019-03-13)
- VEERA S.C.SOUNDARAPANDIAN, v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2018-02-09)
- ELIZABETH BASKAR v. THE DISTRICT COLLECTOR — Madras High Court (2018-02-08)
- A.RADHAKRISHNAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2018-02-08)
- KRISHNAKUMAR v. THE DISTRICT COLLECTOR, — Madras High Court (2018-02-02)
- DHARMALINGAM, S/O.THAVEETHU, v. THE DISTRICT COLLECTOR, — Madras High Court (2018-02-02)
- ANNAMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2018-02-02)
- KANNAN v. THE DISTRICT COLLECTOR — Madras High Court (2018-02-02)
- M.ABDULKADER, v. THE SECRETARY, — Madras High Court (2018-02-02)