LexN. KIRUBAKARAN, R. PONGIAPPAN
134 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 134 |
Disposal nature
| DISPOSED OF | 45 |
| PARTLY ALLOWED | 32 |
| DISMISSED | 24 |
| DISMISSED AS INFRUCTUOUS | 11 |
| ALLOWED | 9 |
| WITHDRAWN DISMISSED | 6 |
| DISMISSED AS WITHDRAWAL | 4 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- P.Krishnan v. The Bar Council of Tamil nadu — Madras High Court (2021-08-19)
- Karthik Ranganathan v. Disciplinary Committee IV — Madras High Court (2021-08-19)
- K.Sathyabal v. The Chairman and Members, — Madras High Court (2021-08-19)
- S.Kanchana Devi, v. The Secretary, — Madras High Court (2021-08-19)
- G.Velu v. The Bar Council of Tamilnadu and — Madras High Court (2021-07-30)
- M.S.Arunkumar v. Bar Council of Tamil Nadu — Madras High Court (2021-07-30)
- R.Balasubramanian v. The Secretary — Madras High Court (2021-07-16)
- Surya Narayanan.N. v. The Bar Council of Tamilnadu and Puducherry — Madras High Court (2021-07-16)
- S.P.Ramasamy v. The Bar Council of TamilNadu — Madras High Court (2021-07-02)
- P.Narayanan v. The Secretary — Madras High Court (2021-07-02)