LexN. KIRUBAKARAN, R. HEMALATHA
172 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 172 |
Disposal nature
| DISPOSED OF | 40 |
| DISMISSED AS INFRUCTUOUS | 29 |
| ORDERED | 28 |
| ALLOWED | 21 |
| CLOSED | 17 |
| DISMISSED | 16 |
| WITHDRAWN DISMISSED | 4 |
| DISMISSED AS SETTLED OUT OF COURT | 3 |
Recent judgments
- KALAILINGAM v. STATE REP. BY — Madras High Court (2020-09-18)
- R.SURESH v. STATE BY THE INSPECTOR OF POLICE — Madras High Court (2020-06-05)
- RAMACHANDRAN v. THE SECRETARY TO GOVERNMENT (HOME), — Madras High Court (2020-06-05)
- VIVEK v. THE STATE OF TAMIL NADU REP.BY ITS — Madras High Court (2020-06-05)
- THAMEEMUN ANSARI v. THE SECRETARY TO GOVERNMENT (HOME) — Madras High Court (2020-06-05)
- K.V.KOMARASAMY v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2020-06-04)
- SHOBHANA BABU v. INSPECTOR GENERAL OF PRISON — Madras High Court (2020-06-04)
- K.PAVALAKODI v. THE STATE OF TAMIL NADU, — Madras High Court (2020-06-04)
- K.NIRMALA v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2020-06-03)
- K.Aziz Khan v. The Member Secretary, — Madras High Court (2020-06-03)