N. KIRUBAKARAN, P. VELMURUGAN

487 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• MUSTAFA ANSARI v. THE STATE OF TAMIL NADU REP. BY ITS — Madras High Court (2021-08-19)
• CHANDANKUMAR v. THE STATE OF TAMIL NADU, — Madras High Court (2021-08-19)
• NAVALSAH v. THE STATE OF TAMIL NADU, — Madras High Court (2021-08-19)
• TAMILNADU ELECTRICITY CONSUMERS ASSOCIATION v. TAMILNADU SPINNING MILLS ASSOCIATION — Madras High Court (2021-08-19)
• DEPUTY COMMISSIONER OF INCOME v. DAIMER INDIA COMMERCIAL — Madras High Court (2021-08-19)
• VELU v. THE SECRETARY TO GOVERNMENT — Madras High Court (2021-08-19)
• A.P. SURYAPRAKASAM v. SUPERINTENDENT OF POLICE — Madras High Court (2021-08-19)
• E.Seshan, v. The Secretary, — Madras High Court (2021-08-19)
• CHANDANKUMAR v. THE STATE OF TAMIL NADU REP.BY ITS — Madras High Court (2021-08-19)
• G.Suresh Kumar v. The Government of Tamilnadu — Madras High Court (2021-07-14)