LexN. KIRUBAKARAN, P.D.AUDIKESAVALU
77 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 77 |
Disposal nature
| ORDERED | 26 |
| DISMISSED | 13 |
| CLOSED | 12 |
| DISPOSED OF | 11 |
| DISMISSED AS WITHDRAWAL | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
| ALLOWED | 3 |
| STAY MADE ABSOLUTE | 1 |
Recent judgments
- ARCHEAN INDUSTRIES PVT.LTD. v. GOLTENS DUBAI — Madras High Court (2021-08-16)
- INDIAN MARITIME UNIVERSITY v. S.R.S.PROJECTS P LTD — Madras High Court (2021-08-16)
- UNITED INDIA INSURANCE CO LTD v. SRIRAJ STEELS P LTD — Madras High Court (2021-07-29)
- A.SARDARBASHA v. THE OFFICIAL ASSIGNEE — Madras High Court (2021-04-01)
- SMT.AKILA VIJAYAKUMAR v. SMT. SARASWATHY BHUVARAHAN — Madras High Court (2021-04-01)
- S.VIJAYAPRABHU v. KARTHIKA — Madras High Court (2021-04-01)
- SPORTS DEVELOPMENT AUTHORITY OF TAMILNADU v. UNITECH LIMITED — Madras High Court (2021-04-01)
- RAHUL SADAGOPAN v. N.SHANKARA SUBRAMANIAM (DECD.) — Madras High Court (2021-04-01)
- MR.K.ASHRAF ALI v. TAMILNADU NEWSPRINT AND PAPERS — Madras High Court (2021-03-31)
- M/S.MASSEYS ENTREPRISES PVT LTD v. NITHYANANDAN — Madras High Court (2021-03-29)