LexN. KIRUBAKARAN, M.DURAISWAMY
25 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 25 |
Disposal nature
| DISPOSED OF | 15 |
| DISMISSED | 4 |
| WITHDRAWN DISMISSED | 3 |
| ALLOWED | 1 |
| AG and OT | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- S.VENKATESAN v. MINISTER OF STATE FOR — Madras High Court (2021-08-19)
- KRISHNAN.K v. THE DISTRICT COLLECTOR — Madras High Court (2021-08-10)
- MURUGAIYAN.S v. THE BAR COUNCIL OF TAMIL NADU AND PONDICHERY — Madras High Court (2021-08-10)
- JOSEPHINE.G v. THE DISTRICT COLLECTOR — Madras High Court (2021-08-10)
- ESAKKIMUTHU v. THE ASSISTANT DIRECTOR — Madras High Court (2021-08-10)
- PITCHAIYA v. THE STATE HUMAN RIGHTS COMMISSION — Madras High Court (2021-08-10)
- RAMESH.K.K v. THE UNION OF INDIA — Madras High Court (2021-08-10)
- ASHRAF ALI.M.K v. THE DISTRICT COLLECTOR — Madras High Court (2021-08-10)
- SUBBIAH.V v. THE DISTRICT COLLECTOR — Madras High Court (2021-08-10)
- P.Manimaran v. The Secretary — Madras High Court (2021-08-10)