N. KIRUBAKARAN, KRISHNAN RAMASAMY

149 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• S.SEKAR v. S.GOVINDAN — Madras High Court (2020-10-29)
• CHINNATHAMANI v. AMMAN GRANITES — Madras High Court (2019-08-09)
• DHAMODARAN, (DECEASED), v. BHASKAR SEKAR — Madras High Court (2018-12-19)
• THE MANAGING DIRECTOR v. K.K. SUBRAMANI — Madras High Court (2018-12-19)
• RELIANCE GENERAL INSURANCE v. SUDHA @SUDHA MAKESH — Madras High Court (2018-12-19)
• RELIANCE GENERAL INSURANCE v. SELVI — Madras High Court (2018-10-09)
• ANDAL v. AVINAV KANNAN — Madras High Court (2018-10-09)
• M/S. HDFC-ERGO GENERAL INS. v. ANANTHI — Madras High Court (2018-10-09)
• THE ORIENTAL INSURANCE v. S. GEETHA — Madras High Court (2018-10-09)
• NATIONAL INSURANCE CO.LTD v. M.VIMALRAJ,S/O.MADAVAN — Madras High Court (2018-10-09)